Sahab Lal Tiwari vs Urmila Devi And 3 Others
2017 Latest Caselaw 6023 ALL

Citation : 2017 Latest Caselaw 6023 ALL
Judgement Date : 30 October, 2017

Allahabad High Court

Sahab Lal Tiwari vs Urmila Devi And 3 Others on 30 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1094 of 2016
 

 
Appellant :- Sahab Lal Tiwari
 
Respondent :- Urmila Devi And 3 Others
 
Counsel for Appellant :- Ramendra Asthana,A.K. Tiwari,Akhilesh Kumar
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellant states that he has taken steps for summoning the lower court record but there is no office report with regard to receipt of lower court record.

List after ten days along with office report with regard to receipt of lower court record.

Order Date :- 30.10.2017

Gss

Download the LatestLaws.com Mobile App