Smt. Nirmala @ Kalpana And Another vs Rajendra Singh
2017 Latest Caselaw 6022 ALL

Citation : 2017 Latest Caselaw 6022 ALL
Judgement Date : 30 October, 2017

Allahabad High Court

Smt. Nirmala @ Kalpana And Another vs Rajendra Singh on 30 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 
Civil Misc. Amendment Application No. 36449 of 2017
 
IN
 

 
Case :- SECOND APPEAL No. - 1073 of 2016
 

 
Appellant :- Smt. Nirmala @ Kalpana And Another
 
Respondent :- Rajendra Singh
 
Counsel for Appellant :- Sanjay Srivastava,Vineet Kumar Singh
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellants and perused the record.

Amendment application is allowed.

Necessary amendment be carried out by learned counsel for the appellants.

List after 15 days.

Order Date :- 30.10.2017

Gss

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