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Dhruv Narayan vs Smt. Ram Pyari & 2 Others
2017 Latest Caselaw 6021 ALL

Citation : 2017 Latest Caselaw 6021 ALL
Judgement Date : 30 October, 2017

Allahabad High Court
Dhruv Narayan vs Smt. Ram Pyari & 2 Others on 30 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 986 of 2017
 

 
Appellant :- Dhruv Narayan
 
Respondent :- Smt. Ram Pyari & 2 Others
 
Counsel for Appellant :- Manoj Srivastava
 
Counsel for Respondent :- J.P. Singh
 

 
Hon'ble Bachchoo Lal,J.

At the request of  learned counsel for the appellant,  the case is passed over for the day.

List  after two weeks.

Order Date :- 30.10.2017

Gss

 

 

 
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