Citation : 2017 Latest Caselaw 6020 ALL
Judgement Date : 30 October, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- SECOND APPEAL No. - 60 of 2017 Appellant :- Prem Kumar Srivastava And 2 Others Respondent :- Smt. Usha Srivastava And 4 Others Counsel for Appellant :- Vidya Dhar Dubey,Rajesh Kumar Counsel for Respondent :- Gaurav Sharma Hon'ble Bachchoo Lal,J.
Passed over on the illness slip of Sri Gaurav Sharma, learned counsel for the appellants.
List after two weeks.
Order Date :- 30.10.2017
Gss
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