Rajeev Gupta And 3 Others vs Prashant Garg And 6 Others
2017 Latest Caselaw 6019 ALL

Citation : 2017 Latest Caselaw 6019 ALL
Judgement Date : 30 October, 2017

Allahabad High Court

Rajeev Gupta And 3 Others vs Prashant Garg And 6 Others on 30 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 426 of 2017
 

 
Appellant :- Rajeev Gupta And 3 Others
 
Respondent :- Prashant Garg And 6 Others
 
Counsel for Appellant :- Nipun Singh
 
Counsel for Respondent :- Krishna Mohan Tripathi,Sunil Kumar
 

 
Hon'ble Bachchoo Lal,J.

Lower court record has been received.

List after ten days for hearing on the point of admission.

Interim order, if any, is extended till the next date of listing.

Order Date :- 30.10.2017

Gss

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