Citation : 2017 Latest Caselaw 6017 ALL
Judgement Date : 30 October, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- SECOND APPEAL No. - 200 of 2017 Appellant :- Lalsa And 3 Others Respondent :- Ram Narayan And 5 Others Counsel for Appellant :- Maya Pati Pandey Counsel for Respondent :- Prabhakar Dubey Hon'ble Bachchoo Lal,J.
At the request of learned counsel for the parties, list after two weeks.
Order Date :- 30.10.2017
Gss
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