Shishu Pal Singh & Another vs Kanpur Development Aurhority ...
2017 Latest Caselaw 6016 ALL

Citation : 2017 Latest Caselaw 6016 ALL
Judgement Date : 30 October, 2017

Allahabad High Court

Shishu Pal Singh & Another vs Kanpur Development Aurhority ... on 30 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1037 of 2017
 

 
Appellant :- Shishu Pal Singh & Another
 
Respondent :- Kanpur Development Aurhority Thru' Vice Chairman
 
Counsel for Appellant :- Ram Awadh Mishra,Siddhartha Mishra
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellants and perused the record.

Issue notice to the respondents returnable at an early date.

List after service of notice upon the respondent for hearing on the point of admission.

Order Date :- 30.10.2017

Gss

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