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Girish Kumar Arora Alias Vickky ... vs State Of U.P. And Another
2017 Latest Caselaw 6014 ALL

Citation : 2017 Latest Caselaw 6014 ALL
Judgement Date : 30 October, 2017

Allahabad High Court
Girish Kumar Arora Alias Vickky ... vs State Of U.P. And Another on 30 October, 2017
Bench: Arvind Kumar Mishra-I



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- APPLICATION U/S 482 No. - 5948 of 2016
 

 
Applicant :- Girish Kumar Arora Alias Vickky Arora & 5 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Vijayendra Kumar
 
Counsel for Opposite Party :- G.A.,Ajay Pratap Singh,Dhirendra Kumar Ojha,Rohit Verma
 
Order on Misc. Modification Application No. 347896 of 2017. 
 
Hon'ble Arvind Kumar Mishra-I,J.

This application has been moved with the prayer  to modify the order dated 27.9.2016 passed by this Court  to the extent that the aforesaid interim order  so made in respect of Applicants No. 2 and 3 may also be made applicable for applicant no. 6. Smt. Amarjeet Gulati, in this case.

The case cause shown in the affidavit filed in support of this application is sufficient. The prayer so made is allowed. 

The interim  order dated 27.9.2016 of this Court is modified to the extent that it  shall also be applicable in respect of  applicant no. 6. Smt. Amarjeet Gulati, in this case.

The application stands disposed of accordingly.

Order Date :- 30.10.2017

Iss/

 

 

 
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