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Mithilesh Tiwari & Another vs State Of U.P.& Others
2017 Latest Caselaw 5995 ALL

Citation : 2017 Latest Caselaw 5995 ALL
Judgement Date : 27 October, 2017

Allahabad High Court
Mithilesh Tiwari & Another vs State Of U.P.& Others on 27 October, 2017
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - A No. - 51362 of 2000
 

 
Petitioner :- Mithilesh Tiwari & Another
 
Respondent :- State Of U.P.& Others
 
Counsel for Petitioner :- S.P. Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

1. Sri S.P. Pandey, learned counsel for petitioner has sought adjournment on the ground of illness.

2. Passed over for the day.

3. List on 9.11.2017 peremptorily. 

Order Date :- 27.10.2017

Rameez

 

 

 
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