Smt. Savitri Devi & Another vs The District Inspector Of Schools ...
2017 Latest Caselaw 5994 ALL

Citation : 2017 Latest Caselaw 5994 ALL
Judgement Date : 27 October, 2017

Allahabad High Court

Smt. Savitri Devi & Another vs The District Inspector Of Schools ... on 27 October, 2017

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - A No. - 27230 of 1999
 

 
Petitioner :- Smt. Savitri Devi & Another
 
Respondent :- The District Inspector Of Schools Jaunpur & Others
 
Counsel for Petitioner :-
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

1. Issue notice to petitioner to engage another counsel.

2. List thereafter.

Order Date :- 27.10.2017

Rameez

Download the LatestLaws.com Mobile App