Nagendra Prasad Singh ... vs Raj Kumar Singh And Others
2017 Latest Caselaw 5993 ALL

Citation : 2017 Latest Caselaw 5993 ALL
Judgement Date : 27 October, 2017

Allahabad High Court

Nagendra Prasad Singh ... vs Raj Kumar Singh And Others on 27 October, 2017

Bench: Devendra Kumar Arora, Rang Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?In Chamber
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 555 of 2012
 

 
Appellant :- Nagendra Prasad Singh [W.P.No.2691/Ms/2008]
 
Respondent :- Raj Kumar Singh And Others
 
Counsel for Appellant :- Puneet Chandra
 
Counsel for Respondent :- C.S.C.,R.P.Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rang Nath Pandey,J.

Allowed.

For orders, see our order of date passed in Special Appeal No.471 of 2012 (Vijay Shanker Pandey Vs. Raj Kumar Singh and others).

Order Date :- 27.10.2017

MH/-

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