Balwinder Singh And Others vs State Of U.P.
2017 Latest Caselaw 5992 ALL

Citation : 2017 Latest Caselaw 5992 ALL
Judgement Date : 27 October, 2017

Allahabad High Court

Balwinder Singh And Others vs State Of U.P. on 27 October, 2017

Bench: Krishna Murari, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- CRIMINAL APPEAL No. - 1332 of 2005
 

 
Appellant :- Balwinder Singh And Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Apul Misra,Ajit Kumar Singh Solanki,B.K. Solanki,P.N. Misra
 
Counsel for Respondent :- Govt. Advocate,Shamsher Singh
 

 
Hon'ble Krishna Murari,J.

Hon'ble Anjani Kumar Mishra,J.

Case called out. No one appears on behalf of the applicants-appellants.

List after one month.

Order Date :- 27.10.2017

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