Shiv Pal And Another vs State Of U.P.
2017 Latest Caselaw 5991 ALL

Citation : 2017 Latest Caselaw 5991 ALL
Judgement Date : 27 October, 2017

Allahabad High Court

Shiv Pal And Another vs State Of U.P. on 27 October, 2017

Bench: Krishna Murari, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 
Criminal Misc. Third Bail Application No. 60547 of 2017
 
In
 

 
Case :- CRIMINAL APPEAL No. - 2911 of 2010
 

 
Appellant :- Shiv Pal And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Neeraj Kumar Srivastava,K. Kumar Tripathi,Ravi Raj Singh,Shubhra Singh,Sushil Kumar Dwivedi,Umesh Chandra Pandey
 
Counsel for Respondent :- Govt. Advocate,K.D.Tiwari
 

 
Hon'ble Krishna Murari,J.

Hon'ble Anjani Kumar Mishra,J.

Sri Sushil Kumar Dwivedi, learned counsel for the applicant-appellant states that under some confusion during pendency of third bail application moved on behalf of Ram Kumar, another bail application has been moved on behalf of Ram Kumar which he does not want to press.

Bail Application no. 60547 of 2017 is accordingly stands dismissed as not pressed.

Let the 3rd Bail Application no. 295967 of 2014 moved on behalf of Ram Kumar be listed after a month on any Friday.

Order Date :- 27.10.2017