G.M. Uttar Pradesh State Roadways ... vs Ahibaran Prasad
2017 Latest Caselaw 5988 ALL

Citation : 2017 Latest Caselaw 5988 ALL
Judgement Date : 27 October, 2017

Allahabad High Court

G.M. Uttar Pradesh State Roadways ... vs Ahibaran Prasad on 27 October, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- SPECIAL APPEAL No. - 81 of 2006
 

 
Appellant :- G.M. Uttar Pradesh State Roadways Transport Corp. & Another
 
Respondent :- Ahibaran Prasad
 
Counsel for Appellant :- J.N. Singh,Ajal Krishna,Renu Mishra,Sunil Kumar Mishra
 
Counsel for Respondent :- Ashwani Mishra
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

The case is passed over on the request of Sri Ashwani Mishra, learned counsel for the respondent.

List in the next cause list.

Order Date :- 27.10.2017

Ishan

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