State Of U.P.Through ... vs Chamanlal Jain
2017 Latest Caselaw 5974 ALL

Citation : 2017 Latest Caselaw 5974 ALL
Judgement Date : 27 October, 2017

Allahabad High Court

State Of U.P.Through ... vs Chamanlal Jain on 27 October, 2017

Bench: Dilip B. Bhosale, Chief Justice, Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Chief Justice's Court
 

 
Case :- SPECIAL APPEAL No. - 273 of 2006
 

 
Appellant :- State Of U.P.Through Prn.Secy.Irrigation Inre 5825(Ss)2001
 
Respondent :- Chamanlal Jain
 
Counsel for Appellant :- C.S.C.
 
Counsel for Respondent :- Mohd.Yousuf,Jaynt Sharma
 

 
Hon'ble Dilip B. Bhosale,Chief Justice
 
Hon'ble Vivek Chaudhary,J.

In view of order passed today in leading Special Appeal No.57 of 2006 (State of U.P. and others. Vs. Ram Narain Srivastava and others), the appeal is allowed and petition is dismissed.

Order Date :- 27.10.2017

Rajneesh DR-PS)

(Vivek Chaudhary, J.) (Dilip B. Bhosale, C.J.)

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