Smt. Mom Shree & Others vs Qayum & Others
2017 Latest Caselaw 5966 ALL

Citation : 2017 Latest Caselaw 5966 ALL
Judgement Date : 27 October, 2017

Allahabad High Court

Smt. Mom Shree & Others vs Qayum & Others on 27 October, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- FIRST APPEAL FROM ORDER No. - 556 of 2007
 

 
Appellant :- Smt. Mom Shree & Others
 
Respondent :- Qayum & Others
 
Counsel for Appellant :- A.K. Upadhyay,Pankaj Mishra,S.K. Srivastava
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

Sri S.K. Srivastava and Sri Shailendra Singh have gone to visit the lower Court and has sent their illness slip today.

List in the next cause list.

Order Date :- 27.10.2017

Ishan

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