Arvind Kumar vs State Of U.P. Thru' Secry. And 2 ...
2017 Latest Caselaw 5963 ALL

Citation : 2017 Latest Caselaw 5963 ALL
Judgement Date : 27 October, 2017

Allahabad High Court

Arvind Kumar vs State Of U.P. Thru' Secry. And 2 ... on 27 October, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- SPECIAL APPEAL No. - 1250 of 2013
 

 
Appellant :- Arvind Kumar
 
Respondent :- State Of U.P. Thru' Secry. And 2 Others
 
Counsel for Appellant :- Jagdev Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

On the request of Sri Jagdev Singh, learned counsel for the appellant.

List in the next cause list.

Order Date :- 27.10.2017

Ishan

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