Abrarul Haq vs Smt. Kaneez Fatma And Another
2017 Latest Caselaw 5962 ALL

Citation : 2017 Latest Caselaw 5962 ALL
Judgement Date : 27 October, 2017

Allahabad High Court

Abrarul Haq vs Smt. Kaneez Fatma And Another on 27 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 356 of 2016
 

 
Appellant :- Abrarul Haq
 
Respondent :- Smt. Kaneez Fatma And Another
 
Counsel for Appellant :- Adya Prasad Tewari,Sheo Shankar Tripathi
 
Counsel for Respondent :- Mohd. Shamim,Gautam,Tarun Varma
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, the case is passed over for the day.

List after two weeks.

Order Date :- 27.10.2017

Gss

Download the LatestLaws.com Mobile App