Suresh & 4 Others vs Ramraj (Deceased) & 4 Others
2017 Latest Caselaw 5960 ALL

Citation : 2017 Latest Caselaw 5960 ALL
Judgement Date : 27 October, 2017

Allahabad High Court

Suresh & 4 Others vs Ramraj (Deceased) & 4 Others on 27 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 398 of 2017
 

 
Appellant :- Suresh & 4 Others
 
Respondent :- Ramraj (Deceased) & 4 Others
 
Counsel for Appellant :- Ashok Kumar
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellants and perused the record.

Issue notice to the respondents on delay condonation application u/s 5 of Limitation Act.

Steps be taken within a week.

List after service of notice upon the respondents.

Order Date :- 27.10.2017

Gss

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