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Lallan Tiwari & 10 Others vs The District Basic Education ...
2017 Latest Caselaw 5955 ALL

Citation : 2017 Latest Caselaw 5955 ALL
Judgement Date : 27 October, 2017

Allahabad High Court
Lallan Tiwari & 10 Others vs The District Basic Education ... on 27 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1030 of 2017
 

 
Appellant :- Lallan Tiwari & 10 Others
 
Respondent :- The District Basic Education Officer & 2 Others
 
Counsel for Appellant :- Raj Kumar Tiwari,Vinay Kumar Mishra
 
Counsel for Respondent :- Hawaldar Ram,Sanjay Chaturvedi
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants prays for and is granted ten days time to file certified copy of statement of p.w.-1 Lallan Tiwari by way of a supplementary affidavit.

Put up on 14.11.2017 as fresh.

Order Date :- 27.10.2017

Gss

 

 

 
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