Citation : 2017 Latest Caselaw 5952 ALL
Judgement Date : 27 October, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- CRIMINAL APPEAL No. - 1071 of 2001 Appellant :- Tilak Dhari & Another. Respondent :- State Of U.P. Counsel for Appellant :- I.P.Singh Counsel for Respondent :- Govt.Advocate Hon'ble Rang Nath Pandey,J.
On the request of learned counsel for appellant, list in next cause list.
Order Date :- 27.10.2017
psd
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