Smt.Kiran Singh vs State Of U.P.& 4 Ors.
2017 Latest Caselaw 5951 ALL

Citation : 2017 Latest Caselaw 5951 ALL
Judgement Date : 27 October, 2017

Allahabad High Court

Smt.Kiran Singh vs State Of U.P.& 4 Ors. on 27 October, 2017

Bench: Rang Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 2227 of 2006
 

 
Appellant :- Smt.Kiran Singh
 
Respondent :- State Of U.P.& 4 Ors.
 
Counsel for Appellant :- Ganga Prasad Mishra,Ashok Pandey,I.B. Singh,Nadeem Murtaza,Rajiv Kumar Sinha,Rohit Kumar Tripathi,Shailendra Kumar Singh,Sunder Lal
 
Counsel for Respondent :- Govt.Advocate,D K Misra,Karunakar Srivastava
 

 
Hon'ble Rang Nath Pandey,J.

On the request of learned counsel for appellant, list on 02.11.2017.

Order Date :- 27.10.2017

psd

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