Union Of India vs Ram Naresh
2017 Latest Caselaw 5947 ALL

Citation : 2017 Latest Caselaw 5947 ALL
Judgement Date : 27 October, 2017

Allahabad High Court

Union Of India vs Ram Naresh on 27 October, 2017

Bench: Rang Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 1729 of 2008
 

 
Appellant :- Union Of India
 
Respondent :- Ram Naresh
 
Counsel for Appellant :- I.B. Singh
 
Counsel for Respondent :- Avinash Srivastava
 

 
Hon'ble Rang Nath Pandey,J.

On the request of learned counsel for appellant, list in next cause list.

Order Date :- 27.10.2017

psd

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