Raju @ Rajendra Kumar vs The State Of U.P.
2017 Latest Caselaw 5946 ALL

Citation : 2017 Latest Caselaw 5946 ALL
Judgement Date : 27 October, 2017

Allahabad High Court

Raju @ Rajendra Kumar vs The State Of U.P. on 27 October, 2017

Bench: Rang Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 251 of 2001
 

 
Appellant :- Raju @ Rajendra Kumar
 
Respondent :- The State Of U.P.
 
Counsel for Appellant :- S.M.Munis.Jafari,Syed Raza Mehni
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Rang Nath Pandey,J.

Vide order dated 7.8.2012, Office has directed to prepare the paper book of this appeal, but the same is not on record.

Office is again directed to prepare the paper book of this appeal within 15 days.

List thereafter.

Order Date :- 27.10.2017

psd

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