State Of U.P. vs Sahim
2017 Latest Caselaw 5945 ALL

Citation : 2017 Latest Caselaw 5945 ALL
Judgement Date : 27 October, 2017

Allahabad High Court

State Of U.P. vs Sahim on 27 October, 2017

Bench: Rang Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 2740 of 2007
 

 
Appellant :- State Of U.P.
 
Respondent :- Sahim
 
Counsel for Appellant :- Govt. Advocate
 
Counsel for Respondent :- Anil Kumar Pandey
 

 
Hon'ble Rang Nath Pandey,J.

On the request of learned Standing Counsel, list in next cause list.

Order Date :- 27.10.2017

psd

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