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Haji Iftekhar Ahmad vs Smt. Munni Begum & Another
2017 Latest Caselaw 5943 ALL

Citation : 2017 Latest Caselaw 5943 ALL
Judgement Date : 27 October, 2017

Allahabad High Court
Haji Iftekhar Ahmad vs Smt. Munni Begum & Another on 27 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 400 of 2017
 

 
Appellant :- Haji Iftekhar Ahmad
 
Respondent :- Smt. Munni Begum & Another
 
Counsel for Appellant :- Suresh Chandra Dwivedi,Sheikh Moazzam Inam
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellant and perused the record.

Issue notice to the respondents on delay condonation application u/s 5 of Limitation Act.

Steps be taken within a week.

List after service of notice upon the respondents.

Order Date :- 27.10.2017

Gss

 

 

 
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