Paras Nath (Deceased) & 9 Others vs Amar Nath & Another
2017 Latest Caselaw 5942 ALL

Citation : 2017 Latest Caselaw 5942 ALL
Judgement Date : 27 October, 2017

Allahabad High Court

Paras Nath (Deceased) & 9 Others vs Amar Nath & Another on 27 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 399 of 2017
 

 
Appellant :- Paras Nath (Deceased) & 9 Others
 
Respondent :- Amar Nath & Another
 
Counsel for Appellant :- Santosh Kumar Singh
 
Counsel for Respondent :- Bhaiya Ram Maurya
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the respondents prays for and is granted three weeks time to file counter affidavit on delay condonation application u/s 5 of Limitation Act.

List thereafter.

Order Date :- 27.10.2017

Gss

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