Smt. Sitabi vs Nagoo & Another
2017 Latest Caselaw 5941 ALL

Citation : 2017 Latest Caselaw 5941 ALL
Judgement Date : 27 October, 2017

Allahabad High Court

Smt. Sitabi vs Nagoo & Another on 27 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1033 of 2017
 

 
Appellant :- Smt. Sitabi
 
Respondent :- Nagoo & Another
 
Counsel for Appellant :- Arun Kumar
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellant prays for and is granted ten days time to file certified copy of statements of D.W.-1 Kevali and D.W.-2 Sitabi Devi by way of a supplementary affidavit.

Put up on 14.11.2017 as fresh.

Order Date :- 27.10.2017

Gss

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