Bachai (Since Deceased) & Another vs Ram Nain & Others
2017 Latest Caselaw 5940 ALL

Citation : 2017 Latest Caselaw 5940 ALL
Judgement Date : 27 October, 2017

Allahabad High Court

Bachai (Since Deceased) & Another vs Ram Nain & Others on 27 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 68 of 2012
 

 
Appellant :- Bachai (Since Deceased) & Another
 
Respondent :- Ram Nain & Others
 
Counsel for Appellant :- A.P. Singh,Ashutosh Srivastava,H.C. Singh
 
Counsel for Respondent :- Y.S.Saxena
 

 
Hon'ble Bachchoo Lal,J.

Sri Y.S. Saxena, learned counsel for the respondents has sent illness slip.

Sri H.C. Singh, learned counsel for the appellants is present.

The case is passed over for the day.

List after ten days.

It is made clear that no further adjournment shall be given to the learned counsel for the parties.

Order Date :- 27.10.2017

Gss

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