Surya Khadi Gramodyug Sansthan ... vs Uttar Pradesh Khadi Gramodyug ...
2017 Latest Caselaw 5939 ALL

Citation : 2017 Latest Caselaw 5939 ALL
Judgement Date : 27 October, 2017

Allahabad High Court

Surya Khadi Gramodyug Sansthan ... vs Uttar Pradesh Khadi Gramodyug ... on 27 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1035 of 2017
 

 
Appellant :- Surya Khadi Gramodyug Sansthan Vill. Boodha
 
Respondent :- Uttar Pradesh Khadi Gramodyug Board & Another
 
Counsel for Appellant :- Kamlesh Kumar Tiwari
 

 
Hon'ble Bachchoo Lal,J.

Supplementary affidavit filed on behalf of appellant be taken on record.

Heard learned counsel for the appellant and perused the record.

Summon the lower court record within a period of six weeks.

Steps be taken within ten days.

List after receipt of lower court record for hearing on the point of admission.

Order Date :- 27.10.2017

Gss

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