Babu Ram And (2) Others. vs State Of U.P.
2017 Latest Caselaw 5938 ALL

Citation : 2017 Latest Caselaw 5938 ALL
Judgement Date : 27 October, 2017

Allahabad High Court

Babu Ram And (2) Others. vs State Of U.P. on 27 October, 2017

Bench: Rang Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 904 of 2001
 

 
Appellant :- Babu Ram And (2) Others.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Girish K.Pandey
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Rang Nath Pandey,J.

Vide order dated 10.102017, office is directed to furnish a report on the next date to the effect that whether lower court record summoned vide order dated 09.11.2001 has been received or not.

Office has not given any report regarding lower court record. If the lower court record is not received till date, issue reminder.

List this case in the next cause list along with aforesaid report.

Order Date :- 27.10.2017

psd

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