Ved Prakash And Ors.(3) vs The State Of U.P.
2017 Latest Caselaw 5934 ALL

Citation : 2017 Latest Caselaw 5934 ALL
Judgement Date : 27 October, 2017

Allahabad High Court

Ved Prakash And Ors.(3) vs The State Of U.P. on 27 October, 2017

Bench: Rang Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 1051 of 2001
 

 
Appellant :- Ved Prakash And Ors.(3)
 
Respondent :- The State Of U.P.
 
Counsel for Appellant :- Poonam Singh
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Rang Nath Pandey,J.

On the request of learned counsel for appellants, list in next cause list.

Order Date :- 27.10.2017

psd

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