Gulab And Another vs State Of U.P.
2017 Latest Caselaw 5931 ALL

Citation : 2017 Latest Caselaw 5931 ALL
Judgement Date : 27 October, 2017

Allahabad High Court

Gulab And Another vs State Of U.P. on 27 October, 2017

Bench: Rang Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 1601 of 2007
 

 
Appellant :- Gulab And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Kamlesh Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Rang Nath Pandey,J.

Case called out in the revised list.

None is present on behalf of the appellants to argue the case.

In view of aforesaid, office is directed to issue notice to the appellants returnable at an early date to appear in person or through their counsel to argue the case.

List along with service report.

Order Date :- 27.10.2017

psd

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