Guddu @ Shyamabihari {In Jail} vs State Of U.P.
2017 Latest Caselaw 5930 ALL

Citation : 2017 Latest Caselaw 5930 ALL
Judgement Date : 27 October, 2017

Allahabad High Court

Guddu @ Shyamabihari {In Jail} vs State Of U.P. on 27 October, 2017

Bench: Rang Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 975 of 2008
 

 
Appellant :- Guddu @ Shyamabihari {In Jail}
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- In Person,Ram Bahadur Singh,Santosh Kanaujia,{ Amicus Curaie}
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Rang Nath Pandey,J.

Jail Superintendent, Faizabad is directed to file custody certificate of the accused, namely Guddu @ Shyamabihari involved in Sessions Trial No. 124 of 2007, (Crime No. 727/06) relating to Police Station Goshaiganj, District Faizabad before this Court. The said report shall be submitted to this Court within two weeks.

List thereafter.

Order Date :- 27.10.2017

psd

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