Purnmasi vs Union Of India
2017 Latest Caselaw 5928 ALL

Citation : 2017 Latest Caselaw 5928 ALL
Judgement Date : 27 October, 2017

Allahabad High Court

Purnmasi vs Union Of India on 27 October, 2017

Bench: Rang Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 2494 of 2008
 

 
Appellant :- Purnmasi
 
Respondent :- Union Of India
 
Counsel for Appellant :- Jitendra Bahadur Singh,R.S.Yadav
 
Counsel for Respondent :- I.B. Singh
 

 
Hon'ble Rang Nath Pandey,J.

On the request of Sri R. S. Yadav, learned counsel for appellant, list in next week.

Order Date :- 27.10.2017

psd

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