Ansar Ahmad vs State Of U.P.
2017 Latest Caselaw 5926 ALL

Citation : 2017 Latest Caselaw 5926 ALL
Judgement Date : 27 October, 2017

Allahabad High Court

Ansar Ahmad vs State Of U.P. on 27 October, 2017

Bench: Rang Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 2529 of 2009
 

 
Appellant :- Ansar Ahmad
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Jail Appeal,Veena Sinha
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Rang Nath Pandey,J.

Sri Dinesh Kumar Mishra, Advocate (Mobile No. 9198003666), who is present and is willing to conduct the case on behalf of accused appellant. Therefore, he is appointed as Amicus Curiae in place of Ms. Veena Sinha, Advocate.

Office is directed to handed over a copy of paper book to Sri Dinesh Kumar Mishra.

List in next cause list.

Order Date :- 27.10.2017

psd

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