Raj Pal Singh vs State Of U.P.
2017 Latest Caselaw 5925 ALL

Citation : 2017 Latest Caselaw 5925 ALL
Judgement Date : 27 October, 2017

Allahabad High Court

Raj Pal Singh vs State Of U.P. on 27 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19178 of 2017
 

 
Applicant :- Raj Pal Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ashutosh Yadav,Abhilasha Singh,Shyam Lal
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the applicant, list after two weeks.

In the meantime, learned counsel for the applicant may file certified copy of statement of doctor, p.w.-5

Order Date :- 27.10.2017

Gss

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