Abhilash Singh vs State Of U.P.
2017 Latest Caselaw 5922 ALL

Citation : 2017 Latest Caselaw 5922 ALL
Judgement Date : 27 October, 2017

Allahabad High Court

Abhilash Singh vs State Of U.P. on 27 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18228 of 2017
 

 
Applicant :- Abhilash Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Kameshwar Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Krishna Kant Upadhyay, Advocate, holding brief of Sri Kameshwar Singh, learned counsel for the applicant, the case is passed over for the day.

List after two weeks.

Order Date :- 27.10.2017

Gss

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