Citation : 2017 Latest Caselaw 5910 ALL
Judgement Date : 27 October, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Chief Justice's Court Case :- SPECIAL APPEAL No. - 852 of 2006 Appellant :- Department Of P.W.D.,Lucknow & Anr. Respondent :- Harish Kumar Singh & 24 Ors. ( S/S 3295/2006 ) Counsel for Appellant :- Standing Counsel Counsel for Respondent :- A.R. Khan,A.R Khan,Abdul Razzaque Khan Hon'ble Dilip B. Bhosale,Chief Justice Hon'ble Vivek Chaudhary,J.
In view of order passed today in leading Special Appeal No.57 of 2006 (State of U.P. and others. Vs. Ram Narain Srivastava and others), the appeal is allowed and petition is dismissed.
Order Date :- 27.10.2017
Rajneesh DR-PS)
(Vivek Chaudhary, J.) (Dilip B. Bhosale, C.J.)
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