State Of U.P.Through Its ... vs Matloob Hasan And Ors.
2017 Latest Caselaw 5903 ALL

Citation : 2017 Latest Caselaw 5903 ALL
Judgement Date : 27 October, 2017

Allahabad High Court

State Of U.P.Through Its ... vs Matloob Hasan And Ors. on 27 October, 2017

Bench: Dilip B. Bhosale, Chief Justice, Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Chief Justice's Court
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 510 of 2010
 

 
Appellant :- State Of U.P.Through Its Prin.Secy. P.W.D.Lko. 2055 (S/S)201
 
Respondent :- Matloob Hasan And Ors.
 
Counsel for Appellant :- C.S.C.
 
Counsel for Respondent :- Vinod Kumar Shukla
 

 
Hon'ble Dilip B. Bhosale,Chief Justice
 
Hon'ble Vivek Chaudhary,J.

In view of order passed today in leading Special Appeal No.57 of 2006 (State of U.P. and others. Vs. Ram Narain Srivastava and others), the appeal is allowed and petition is dismissed.

Order Date :- 27.10.2017

Rajneesh DR-PS)

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