Citation : 2017 Latest Caselaw 5872 ALL
Judgement Date : 27 October, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Chief Justice's Court Case :- SPECIAL APPEAL No. - 409 of 2006 Appellant :- State Of U.P. Thru Secy. P.W.D. & 4 Ors. ( S/S 3226/2006 ) Respondent :- Kanhaiya Lal & 8 Ors. Counsel for Appellant :- Standing Counsel Counsel for Respondent :- Illigible Hon'ble Dilip B. Bhosale,Chief Justice Hon'ble Vivek Chaudhary,J.
In view of order passed today in leading Special Appeal No.57 of 2006 (State of U.P. and others. Vs. Ram Narain Srivastava and others), the appeal is allowed and petition is dismissed.
Order Date :- 27.10.2017
Rajneesh DR-PS)
(Vivek Chaudhary, J.) (Dilip B. Bhosale, C.J.)
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