State Of ... vs Ravi Prakash Shukla 128(S/S)2010
2017 Latest Caselaw 5864 ALL

Citation : 2017 Latest Caselaw 5864 ALL
Judgement Date : 27 October, 2017

Allahabad High Court

State Of ... vs Ravi Prakash Shukla 128(S/S)2010 on 27 October, 2017

Bench: Dilip B. Bhosale, Chief Justice, Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Chief Justice's Court
 

 
Case :- SPECIAL APPEAL No. - 499 of 2013
 

 
Appellant :- State Of U.P.Thro.Secy.P.W.D.Civil Sectt.Lko.& Ors.
 
Respondent :- Ravi Prakash Shukla 128(S/S)2010
 
Counsel for Appellant :- C.S.C.
 
Counsel for Respondent :- Pradeep Shukla
 

 
Hon'ble Dilip B. Bhosale,Chief Justice
 
Hon'ble Vivek Chaudhary,J.

In view of order passed today in leading Special Appeal No.57 of 2006 (State of U.P. and others. Vs. Ram Narain Srivastava and others), the appeal is allowed and petition is dismissed.

Order Date :- 27.10.2017

Rajneesh DR-PS)

(Vivek Chaudhary, J.) (Dilip B. Bhosale, C.J.)

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