Mohd. Hasnain vs Oriental Insurance Co. Ltd Throu ...
2017 Latest Caselaw 5841 ALL

Citation : 2017 Latest Caselaw 5841 ALL
Judgement Date : 26 October, 2017

Allahabad High Court

Mohd. Hasnain vs Oriental Insurance Co. Ltd Throu ... on 26 October, 2017

Bench: Shabihul Hasnain, Sheo Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 464 of 2015
 
Appellant :- Mohd. Hasnain
 
Respondent :- Oriental Insurance Co. Ltd Throu Its Legal Manager & Ors.
 
Counsel for Appellant :- Mukesh Singh
 
Counsel for Respondent :- Alka Saxena,Surendra Yadav
 

 
Hon'ble Shabihul Hasnain,J.

Hon'ble Sheo Kumar Singh-I,J.

1. Heard Sri Mukesh Singh, learned counsel for the petitioner and Smt. Alka Saxena, learned counsel for respondent.

2. Arguments are concluded.

3. Judgment reserved.

Order Date :- 26.10.2017

Pachhere/-

Download the LatestLaws.com Mobile App