Registrar, Banaras Hindu ... vs Chandan Kumar
2017 Latest Caselaw 5840 ALL

Citation : 2017 Latest Caselaw 5840 ALL
Judgement Date : 26 October, 2017

Allahabad High Court

Registrar, Banaras Hindu ... vs Chandan Kumar on 26 October, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- SPECIAL APPEAL No. - 1403 of 2007
 

 
Appellant :- Registrar, Banaras Hindu University, Varanasi & Another
 
Respondent :- Chandan Kumar
 
Counsel for Appellant :- Hem Pratap Singh,V.B. Singh
 
Counsel for Respondent :- Bimal Prasad,Sunil Kumar Tripathi
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

On the request of the learned counsel for the appellant.

List in the next cause list.

Order Date :- 26.10.2017

Ishan

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