Ataullaha Siddiqui vs Union Of India And Others
2017 Latest Caselaw 5839 ALL

Citation : 2017 Latest Caselaw 5839 ALL
Judgement Date : 26 October, 2017

Allahabad High Court

Ataullaha Siddiqui vs Union Of India And Others on 26 October, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 34589 of 2007
 

 
Petitioner :- Ataullaha Siddiqui
 
Respondent :- Union Of India And Others
 
Counsel for Petitioner :- V.D. Shukla,Ashok Khare,Siddharth Khare
 
Counsel for Respondent :- A.S.G.I.,Dr. Ashok Nigam,R.A.Shukla,S.M.Mishra
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Shri Prateek Chandra, learned counsel for the petitioner prays for accommodation for today.

List in the next cause list to enable the learned counsel for the petitioner to prepare the case better.

Order Date :- 26.10.2017

pks

Download the LatestLaws.com Mobile App