Avneesh Kumar & Another vs State Of U.P. Thru' Rural Engg. ...
2017 Latest Caselaw 5838 ALL

Citation : 2017 Latest Caselaw 5838 ALL
Judgement Date : 26 October, 2017

Allahabad High Court

Avneesh Kumar & Another vs State Of U.P. Thru' Rural Engg. ... on 26 October, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- SPECIAL APPEAL No. - 1203 of 2008
 

 
Appellant :- Avneesh Kumar & Another
 
Respondent :- State Of U.P. Thru' Rural Engg. Services Deptt. & Others
 
Counsel for Appellant :- B.P. Srivastava,Namit Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

Sri Namit Srivastava, learned counsel for the appellant has sent illness slip today.

List in the next cause list.

Order Date :- 26.10.2017

Ishan

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