Shiv Kumar Gupta vs State Of U.P. Thru' Secretary, ...
2017 Latest Caselaw 5836 ALL

Citation : 2017 Latest Caselaw 5836 ALL
Judgement Date : 26 October, 2017

Allahabad High Court

Shiv Kumar Gupta vs State Of U.P. Thru' Secretary, ... on 26 October, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- SPECIAL APPEAL No. - 876 of 2008
 

 
Appellant :- Shiv Kumar Gupta
 
Respondent :- State Of U.P. Thru' Secretary, Basic Education & Others
 
Counsel for Appellant :- Ten Singh
 
Counsel for Respondent :- C.S.C.,B.R. Maurya,V.P. Rai
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

Sri Ten Singh, learned counsel for the appellant has sent illness slip today.

List in the next cause list.

Order Date :- 26.10.2017

Ishan

Download the LatestLaws.com Mobile App