Smt. Nirmala Devi vs Abdul Gaffar And Ors.
2017 Latest Caselaw 5834 ALL

Citation : 2017 Latest Caselaw 5834 ALL
Judgement Date : 26 October, 2017

Allahabad High Court

Smt. Nirmala Devi vs Abdul Gaffar And Ors. on 26 October, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- FIRST APPEAL FROM ORDER No. - 545 of 1995
 

 
Appellant :- Smt. Nirmala Devi
 
Respondent :- Abdul Gaffar And Ors.
 
Counsel for Appellant :- Yogendra Srivastava
 
Counsel for Respondent :- Usha Kiran
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Matter has been called out twice.

None present on behalf of the appellant. Ms. Usha Kiran, learned counsel for the respondents is present. .

This appeal is of the year 1995.

I have no other option but to dismiss the appeal for want of prosecution. It is accordingly dismissed.

Interim order if any stands vacated.

Order Date :- 26.10.2017

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