Akshay vs State Of U.P.
2017 Latest Caselaw 5830 ALL

Citation : 2017 Latest Caselaw 5830 ALL
Judgement Date : 26 October, 2017

Allahabad High Court

Akshay vs State Of U.P. on 26 October, 2017

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 40115 of 2017
 

 
Applicant :- Akshay
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ajay Kumar Srivastava
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Abhai Kumar,J.

As prayed by learned counsel for the applicant, put-up as fresh on 8.11.2017.

Order Date :- 26.10.2017

Ajeet

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