Gufran And 3 Others vs State Of U.P. And 3 Others
2017 Latest Caselaw 5829 ALL

Citation : 2017 Latest Caselaw 5829 ALL
Judgement Date : 26 October, 2017

Allahabad High Court

Gufran And 3 Others vs State Of U.P. And 3 Others on 26 October, 2017

Bench: Krishna Murari, Akhilesh Chandra Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 22728 of 2017
 

 
Petitioner :- Gufran And 3 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Anand Ji Mishra,Kaushal Kumar Pandey
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Krishna Murari,J.

Hon'ble Akhilesh Chandra Sharma,J.

Learned counsel for the petitioners prays for and is allowed a week's time to file supplementary affidavit.

Put up as fresh on 1.11.2017.

Order Date :- 26.10.2017

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